Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(f) in The Companies (Incorporation) Rules, 2014

(f)use of host name such as 'www' or a domain extension such as 'net', 'org', 'dot' or 'com' in one or both names;