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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Madras Presidency - Subsection

Section 165(j) in Madras Estates Land Act, 1908

(j)the record of irrigation rights ordered under sub-section (3) of section 164 [and the record of special rights in the waste land ordered under the same sub-section] [Added by section 88(ii) of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).].