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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(2)The person desirous of getting employed or engaged as security guard or supervisor shall submit Form V in duplicate to the Agency. If the person has stayed in more than one District during the last five years, the number of forms shall be many as Districts.