Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] State of Uttar Pradesh - Section Section 4 in The U.P. Panchayat Raj Act, 1947 4. [* * *] [Omitted by U.P Act 9 of 1994.]
