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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(5) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(5)Every wholesaler shall in the like manner exhibit a separate list showing correctly different classes or varieties of scheduled commodities actually held in stock by him at any time:Provided that in the case of scheduled commodities specified by the State Government, it shall be deemed sufficient for the purposes of display of stock of such commodities if the fact of availability or non-availability in stock of such commodities is indicated in the list by writing 'Yes' or 'No' against them.