Punjab-Haryana High Court
Bhajan Singh @ Harbajan Singh vs State Of Punjab on 5 September, 2017
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc. No. M- 15684 of 2017 (O&M)
Date of decision : September 05, 2017
Bhajan Singh @ Harbajan Singh .....Petitioner
Versus
State of Punjab ....Respondent
CORAM:- HON'BLE MRS. JUSTICE LISA GILL
Present: Mr. Vikas Bali, Advocate
for the petitioner.
Mr. Devinder Bir Singh, DAG, Punjab.
Mr. Anil Kumar Spehia, Advocate
for the complainant.
***
LISA GILL, J.
For orders see Criminal Misc. No. M- 13087 of 2017 titled as Satnam Singh Versus State of Punjab, decided vide separate order of even date.
(Lisa Gill) September 05, 2017 Judge rts 1 of 1 ::: Downloaded on - 10-09-2017 08:45:31 :::