Himachal Pradesh High Court
Anil Sharma & Ors. vs . Cbi & Anr. on 28 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Sharma & Ors. Vs. CBI & Anr.
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Cr. Revision No. 186 of 2020 28.03.2022 Present: Mr. Karun Negi, Advocate, for the petitioner.
Mr. Anshul Bansal, Advocate, for respondent No.1.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with M/s Manoj Bagga and Sunny Datwalia, Assistant Advocate Generals, for respondent No.2State.
As prayed for, list for further consideration after two weeks.
(Ajay Mohan Goel) Judge March, 28, 2022 (chander) ::: Downloaded on - 28/03/2022 20:13:52 :::CIS