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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

Bombay Presidency - Subsection

Section 118(2)(xvii) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(xvii)the place at which and the manner in which the Collector shall notify the fact of sanction under Section 74;