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[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(9)(b) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(b)A maximum of 15 marks shall be awarded for teaching experience in any school. For experience of one year, two years and three years, 05, 10 and 15 marks shall be awarded respectively.