Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2) in The Tamil Nadu Advocates' Welfare Fund Rules, 1989 (2)All disbursements of amounts payable under section 16 of the Act shall be by account payee cheques signed jointly by the Chairman and the Secretary of the Trustee Committee.
