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Custom, Excise & Service Tax Tribunal

Cce, Raipur vs M/S Beekay Engg. & Castings Ltd on 16 April, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH - COURT NO. 1



Excise Appeal Nos. 2066 of 2006 


			 


DATE OF HEARING : 16.04.2008



CCE, Raipur                             .                 	                Applicant
(Rep by Sh. B.S. Suhag, DR)


VERSUS

M/s Beekay Engg. & Castings Ltd.    .                   Respondent

(Rep by NONE) ORDER SHEET The Revenue is represented by the DR. None is present on behalf of the respondent. Adjourned to 06.06.2008. In case of non-appearance of respondent on the next date too, the appeal may be decided ex parte. Copy of this order may be sent along with intimation of the next date.

(JUSTICE S.N. JHA) PRESIDENT Golay