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[Cites 0, Cited by 65] [Section 69(2)] [Section 69] [Entire Act]

State of Kerala - Subsection

Section 69(2)(d) in Kerala Cooperative Societies Act, 1969

(d)any dispute arising in connection with employment of officers and servants of the different classes of societies specified in sub-section (1) of section 80, including their promotion and inter se seniority.