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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(9) in Advertisement (Registration and Regulation) Bye-laws, 2012

(9)The Commissioner, shall determine and disclose before the bids are invited, the maximum number of hoardings and the type of hoardings for every zone. The notice inviting offers under clause (6) and (7) shall indicate the maximum number of hoardings that may be installed in the zone.