Allahabad High Court
Vijai Bahadur Singh vs Pratapgarh Kshetriya Gramin Bank ... on 4 August, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- MISC. SINGLE No. - 2594 of 2001 Petitioner :- Vijai Bahadur Singh Respondent :- Pratapgarh Kshetriya Gramin Bank Through Its Chairman & Ors Petitioner Counsel :- D.P. Singh,Kshmendra Shukla,Om Prakash Vishwakarma,Upendra Nath Misra Respondent Counsel :- H.G.S. Parihar Hon'ble Shri Narayan Shukla,J.
C.M.Application No.77235 of 2010 Amendment application is allowed. Let the necessary amendments be incorporated with three days. List thereafter.
Order Date :- 4.8.2010 Banswar