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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(4) in Statutes of the Jodhpur National University, Jodhpur, 2010

(4)The Board of Management shall, in conformity with the provisions of the Act, take immediate steps to make Ordinances or Regulations to regulate matters provided thereunder and for the conduct of business of the University bodies.