Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(3) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004 (3)Any expenditure which directly or indirectly give advantage to any of the member of the Executive Body is not permissible.
