Jammu & Kashmir High Court
Building Operation Control Authority vs Jugal Kishore Sharma on 18 August, 2023
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
Sr.No. 26
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 2024/2018
Building Operation Control Authority ....Petitioner (s)
Through :- Mr. Rajnish Raina, Advocate
V/s
Jugal Kishore Sharma ....Respondent(s)
Through :- Mr. Kanav Deep Singh Puri, Advocate
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
18.08.2023 Learned counsel for the respondent submits that he is not prepared today. He seeks and is granted time to go through the brief.
List on 13.09.2023 with a rider that no further adjournment shall be granted on the next date as the present petition is pending since 2018.
(WASIM SADIQ NARGAL) JUDGE Jammu:
18.08.2023 Tarun