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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Bengal Presidency - Subsection

Section 126(d) in Police Regulations, Bengal , 1943

(d)Copies of the minutes of special meetings convened with the sanction of a Deputy Inspector-General shall be sent to that officer, and copies of the minutes of any special meeting convened by a Subdivisional Police Officer or by an Inspector shall be sent to the Superintendent of the district in which it was held.