Section 14 in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999
14. Revocation or Cancellation of Certificate of Recognition.
- The Board may at any time revoke or cancel the Certificate of Recognition granted to any Home, if the Home is not being maintained in accordance with the conditions stipulated in the certificate of Recognition or for any other cause, in accordance with the provisions of sub-section (1) of Section 17 of the Act.
