Supreme Court - Daily Orders
Akash Institute Of Medical Sciences And ... vs Union Of India on 22 June, 2018
Bench: S. Abdul Nazeer, Indu Malhotra
ITEM NO.4 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 690/2018
AKASH INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
CENTRE AND HOSPITAL & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.83475/2018-EX-PARTE STAY)
Date : 22-06-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDU MALHOTRA
(VACATION BENCH)
For Petitioner(s) Mr. Gopal Shankaranarayan,Adv.
Mr. V. Shyamohan, AOR
Mr. Pushkar Prehar,Adv.
For Respondent(s) Mr. T.Singhdev,Adv.
Mr. Gaurav Sharma,AOR
Mr. Prateek Bhatia,Adv.
Mr. Tarun Verma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within two weeks. Dasti service, in addition, is permitted.
(ANITA MALHOTRA) (RAJINDER KAUR)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.06.22
15:56:56 IST
Reason: