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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2) in The Maharashtra Acupuncture System of Therapy Act, 2015

(2)The Executive Committee may, from time to time, grant leave to the Registrar :Provided that, if the period of leave does not exceed 30 days, the leave may be granted by the President.