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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(17) in Tripura Value Added Tax Act, 2004

(17)"Person" includes :-a) an individual;b) a joint family;c) a company;d) a firm;e) an association of persons of a body of individual; whether incorporated or not;f) the Central Government or the Government of Tripura or the Government of any other State or Union Territory in India;g) a local authority;