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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(16) in Amalgamation of Andhra Bank and Corporation Bank into Union Bank of India Scheme, 2020

(16)The Board of the Transferee Bank may, as soon as may be after the commencement of this Scheme, determine the placement of the employees of the Transferor Banks including the determination of their inter-se seniority vis-a-vis the employees of the Transferee Bank.