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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(l) in The M.P. Vanijyik Kar Adhiniyam, 1994

(l)
(i)the time within which and the fee on payment of which a tax practitioner or a person entitled to appear as a practitioner shall get himself enrolled under sub-section (3) of Section 31;
(ii)the form of enrollment certificate under sub-section (3) of Section 31;