Chattisgarh High Court
Smt. Hemlata Sahu vs State Of Chhattisgarh 14 Cont/433/2018 ... on 27 February, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 680 of 2019
Smt. Hemlata Sahu W/o Shri Doman Sahu Aged About 34
Years, Sarpanch Of Gram Panchayat -Birajpali, R/o Village
Birajpali, Police Station And Tahsil Bagbahara, Civil And
Revenue District Mahasamund Chhattisgarh.
---- Petitioner
Versus
1. State Of Chhattisgarh, Through Secretary, Panchayat And
Rural Administration Department, Mahanadi Bhawan, Naya
Raipur, Revenue And Civil District Raipur Chhattisgarh.
2. Collector Mahasamund Revenue And Civil District
-Mahasamund Chhattisgarh.
3. Sub Divisional Officer (Revenue) Prescribed Authority
Bagbahara, Revenue And Civil District Mahasamund
Chhattisgarh.
4. Tehsildar Bagbahara, Revenue And Civil District
Mahasamund Chhattisgarh.
5. Zila Panchayat Mahasamund Through Chief Executive
Officer, Revenue And Civil Distirct Mahasamund
Chhattisgarh.
6. Janpad Panchayat Bagbahara, Through Chief Executive
Officer, Revenue And Civil District Mahasamund
Chhattisgarh.
7. Gram Panchayat Birajpali Through Secretary, Tehsil And
Police Station Bagbahara, Revenue And Civil District
Mahasamund Chhattisgarh.
8. Dinesh Kumar Thakur, S/o Adalatram Thakur, Up-Sarpanch
Of Gram Panchayat Birajpali (Ward No. 1), R/o Village
Birajpali, Block Bagbahara, District Mahasamund
Chhattisgarh.
9. Smt. Durgabai Sahu, W/o Chhabiram Sahu, Panch Of Gram
Panchayat Birajpali (Ward No.2), R/o Village Birajpali, Block
Bagbahara, District Mahasamund Chhattisgarh.
10. Smt. Triveni Bai, W/o Shankar Lal Sahu, Panch Of Gram
Panchayat - Birajpali (Ward No.3), R/o Village Birajpali,
Block-Bagbahara, District Mahasamund Chhattisgarh.
11.Smt. Sumitra Bai, W/o Ramlakhan Sonwani, Panch Of
Gram Panchayat -Birajpali (Ward No. 4), R/o Village
Birajpali, Block-Bagbahara, District-Mahasamund
Chhattisgarh.
12.Lekh Singh Thakur, S/o Roop Singh Thakur, Panch Of
Gram Panchayat -Birajpali (Ward No. 5), R/o Village
Birajpali, Block -Bagbahara, District -Mahasamund
Chhattisgarh.
13. Pawan Kumar, S/o Shri Baldev Yadav, Panch Of Gram
Panchayat -Birajpali (Ward No. 6), R/o Village Birajpali,
Block -Bagbahara, District -Mahasamund Chhattisgarh.
14. Smt. Gendibai, W/o Lalit Thakur, Panch Of Gram Panchayat
-Birajpali (Ward No. 7), R/o Village Birajpali, Block
-Bagbahara, District -Mahasamund Chhattisgarh.
15. Smt. Guleswari Sahu, W/o Asharam Sahu, Panch Of Gram
Panchayat -Birajpali (Ward No. 8), R/o Village Birajpali,
Block -Bagbahara, District -Mahasamund Chhattisgarh.
16. Smt. Heerabai Thakur, W/o Rekhram Thakur, Panch Of
Gram Panchayat -Birajpali (Ward No. 9), R/o Village
Birajpali, Block -Bagbahara, District -Mahasamund
Chhattisgarh.
17.Pratap Singh Thakur, S/o Shri Manbodh Singh Thakur,
Panch Of Gram Panchayat -Birajpali (Ward No. 10), R/o
Village Birajpali, Block -Bagbahara, District -Mahasamund
Chhattisgarh.
---- Respondents
For Petitioner :- Shri Surfaraj Khan, Advocate For Respondent-State :- Shri Rajendra Tripathi, PL Order On Board By Hon'ble Justice Shri Prashant Kumar Mishra 27/02/2019
1. Learned counsel for the petitioner would submit that with the efflux of time, the writ petition has been rendered infructuous.
2. Accordingly, the writ petition is dismissed as infructuous.
Sd/-
Prashant Kumar Mishra Judge Ankit