Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Jharkhand - Subsection Section 88(xxi) in Bihar Education Code, 1961 (xxi)to establish and administer social education centres, libraries, akharas, and vyamashalas in the subdivision and to pass the grant-in-aid bills of such institutions; and
