Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(4) in The Companies (Incorporation) Rules, 2014

(4)The promoter or applicant of the proposed company shall propose only one name in FORM No. INC-32 (SPICe).