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State of Odisha - Section

Section 30 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

30. Constitution of the Business Advisory Committee.

(1)The Speaker may nominate a Committee called the Business Advisory Committee consisting of eight members including the Speaker who shall be the Chairman of the Committee.
(2)The Committee nominated under Sub-rule (1) shall hold Office until a new Committee is nominated.
(3)If the Speaker for any reason is unable to preside over any meeting of the Committee he shall nominate a Chairman for that meeting.