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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

State of Punjab - Subsection

Section 330(1)(b) in The Punjab Municipal Act, 1999

(b)wilfully or negligently break, damage, turn on, open, close, shut off or otherwise interfere with any lock, cock, valve, pipe, meter or other work or apparatus belonging to the Municipality; or