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Allahabad High Court

Gopi Chandra Saini (Since ... vs Rem Kishan Verma And Another on 4 January, 2010

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

Court No. - 7

Case :- WRIT - A No. - 6286 of 2008

Petitioner :- Gopi Chandra Saini (Since Deceased)Though Legal Rep.
Respondent :- Rem Kishan Verma And Another
Petitioner Counsel :- Rajesh Kumar Pandey
Respondent Counsel :- S.C.,Amit Saxena,S.Mandhyan

Hon'ble Ran Vijai Singh,J.

List has been revised.

No one appears for the petitioner. Learned standing counsel appears for the respondent. The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 4.1.2010 VKM