Allahabad High Court
Gopi Chandra Saini (Since ... vs Rem Kishan Verma And Another on 4 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 6286 of 2008 Petitioner :- Gopi Chandra Saini (Since Deceased)Though Legal Rep. Respondent :- Rem Kishan Verma And Another Petitioner Counsel :- Rajesh Kumar Pandey Respondent Counsel :- S.C.,Amit Saxena,S.Mandhyan Hon'ble Ran Vijai Singh,J.
List has been revised.
No one appears for the petitioner. Learned standing counsel appears for the respondent. The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 4.1.2010 VKM