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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(4)(c) in The West Bengal National Volunteer Force Act, 1949

(c)communicate with the press or publish or cause to be published any book, letter or other document except where such communication or publication is in bonafide discharge of his duties or is of a purely literary, artistic or scientific character or is of such nature as may be prescribed.