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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Bombay Presidency - Subsection

Section 66(34) in The Bombay Provincial Municipal Corporations Act, 1949

(34)laying out whether in areas previously built upon or not, new public streets and acquiring land for that purpose and land required for the construction of buildings or curtilages thereof to abut on such street or streets;