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State of Madhya Pradesh - Section

Section 11 in The M.P. Cinemas (Regulation) Rules, 1972

11. Entrance and exit to be on public thoroughfare.-

Cinema shall have a road frontage on the public thoroughfare upon which the site of such cinema abuts, and in such frontage there shall be suitable means of entrance and exit for the public. In addition entrances and exits shall be reserved for the service in case of emergency opening on two separate and distinct passages leading either to the said public thoroughfare or to other suitable thoroughfares and such passages shall not be less than 5 feet in width.