Securities Appellate Tribunal
Prakash C. Kanugo And Anr vs Sebi on 20 June, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 20.6.2023
Misc. Application No.1638 of 2022
And
Appeal No.709 of 2022
Prakash C. Kanugo and Anr. ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
Mr. Prakash Shah, Advocate with CA Kushal Shah i/b.
Prakash Shah and Associates for the Appellant.
Mr. Suraj Chaudhary, Advocate with Ms. Nidhi Singh,
Ms. Deepti Mohan, Mr. Nishin Shrikhande, Ms. Hubab
Sayyed, Mr. Harish Ballani and Ms. Nidhi Faganiya,
Advocates i/b. Vidhii Partners for the Respondent,
With
Misc. Application No.1639 of 2022
And
Appeal No.710 of 2022
Palak Kohli Kochhar ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
Mr. Prakash Shah, Advocate with CA Kushal Shah i/b.
Prakash Shah and Associates for the Appellant.
2
Mr. Suraj Chaudhary, Advocate with Ms. Nidhi Singh,
Ms. Deepti Mohan, Mr. Nishin Shrikhande, Ms. Hubab
Sayyed, Mr. Harish Ballani and Ms. Nidhi Faganiya,
Advocates i/b. Vidhii Partners for the Respondent,
Order:
1.The delay in the filing of the reply is condoned. The application is allowed. The reply is taken on record.
2. Rejoinder has also been filed. List this matter for admission and for final disposal on 8th August, 2023.
3. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member Digitally signed RAJALAKSHMI by RAJALAKSHMI HARISH NAIR 20.6.2023 HARISH NAIR Date: 2023.06.20 13:52:02 +05'30' RHN