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Chattisgarh High Court

Smt. Shyambala vs Kamal Kishore Modi on 12 January, 2016

                                                                  NAFR
     HIGH COURT OF CHHATTISGARH, BILASPUR
                         MCC No. 7 of 2016
1. Smt. Shyambala W/o Shri Suresh Agrawal, aged about 42 years, R/o
   Old Power House In Front of Rama Residency, P.O. & P.S. Torwa
   Revenue & Civil District Bilaspur (Chhattisgarh).......(Petitioner)
                                                           ---- Applicant
                               Versus
1. Kamal Kishore Modi S/o Late Kanhaiyalal Modi, aged about 66 years,
   R/o D-204 Krishna Vihar Vidyanagar, Bilaspur, Revenue & Civil
   District Bilaspur (Chhattisgarh) Pin 495004 .........(Plaintiff)
2. Dinesh Modi S/o Late Kanhaiya Lal Modi, aged about 49 years, R/o
   Infront of Government School Dayalband, P.O. & P.S. Tarbahar,
   Revenue & Civil District Bilaspur (Chhattisgarh).........(Defendant No.
   2)
3. Smt. Laxmi Agrawal D/o Late Kanhaiyalal Modi, aged about 65 years,
   R/o E/C 4/4 Executive Colony, Budharaja, P.O. Budharaja, P.S.
   Sambalpur, Revenue & Civil District Sambalpur (Odisa) Pin 768001
   (Def. No. 3)
4. Smt. Usha Khemka W/o Santosh Khemka, aged about 62 years, D/o
   Late Kanhaiyalal Modi, R/o Dipti Medical 07 Tarachand Dutt Street P.
   O.T.D. Shreet Kolkata West Bengal Pin 700073 (Def. No. 4)
5. Smt. Aruna Jhanjhadia W/o Ashok Kumar, D/o Late Kanhaiyalal
   Modi, aged about 57 years, R/o Marwaripara Sambalpur, P.S.
   Sambalpur Revenue & Civil District Sambalpur (Odisa) Pin 768001
   (Def. No. 5)
6. Smt. Manju Agrawal W/o Shri Vinod Kumar, aged about 54 years,
   D/o Late Kanhaiyalal Modi, R/o H.I.G. B/139, Phase 3, Kalinga Vihar
   Chand, P.O. Chand Raurkela Revenue & Civil District Raurkela
   (Odisa) Pin 768002 (Def. No. 6)
7. Smt. Premlata Jalan W/o Shri Paresh Jalan, D/o Late Kanhaiyalal
   Modi, aged about 50 years, R/o Samleswari Fertilizer Khetrajpur, P.
   O. Sambalpur, P.S. Sambalpur, Revenue & Civil District Sambalpur
   (Odisa) Pin 768001 (Def. No. 7)
8. Smt. Sarla Modi W/o Late Basant Modi, aged about 55 years,
   Daughter-In-Law of Late Kanhaiyalal Modi, R/o Radheshyam Pachari
   Wale Budhwari Road, Dongargarh, P.O. & P.S. Dongargarh Revenue
   & Civil District Rajnandgaon (Chhattisgarh) Pin 494003 (Def. No. 08
   A)
9. Smt. Sharda Agrawal W/o Shri Ghanshyam Agrawal, aged about 31
   years, Grand Daughter of Late Kanhaiyalal Modi, R/o Shyam Aaloo
   Bhandar Khetrajpur, P.O. Sambalpur, P.S. Sambalpur Revenue &
   Civil District Sambalpur (Odisa) Pin 768001 (Def. No. 08 B)
              10. Smt. Shardha Agrawal W/o Shri Naurang Agrawal, Grand Daughter
                 of Late Kanhaiya Lal Modi, aged about 28 years, R/o Shyam Aaloo
                 Bhandar Khetrajpur, P.O. Sambalpur, P.S. Sambalpur, Revenue &
                 Civil District Sambalpur (Odisa) Pin 768001 (Def. No. 08 C)
                                                   ----Non-applicants/ Respondents

For Applicant - Shri K.A.Ansari, Senior Advocate with Shri Avinash Mishra, Advocate.

For Respondents - None, not noticed.

Hon'ble Shri Justice Chandra Bhushan Bajpai Order on Board 12/01/2016

1. Heard on the instant MCC which is filed under the jurisdiction of MCC with a prayer to restore WP(227) No.607 of 2015 dismissed for want of prosecution.

2. The MCC has been filed within its limitation.

3. On due consideration, the instant MCC is hereby allowed and WP(227) No.607 of 2015 dismissed for want of prosecution on 14-12-2015 is restored to its original number.

4. No order as to cost.

Sd/-

(Chandra Bhushan Bajpai) JUDGE Aadil