Himachal Pradesh High Court
Khem Singh vs . Senior Executive Engineer on 27 April, 2026
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Khem Singh Vs. Senior Executive Engineer .
CWP No. 9041/202527.04.2026 Present: Mr. Karan, Advocate, vice counsel, for the petitioner.
Mr. V.S. Kanwar, Advocate for respondent.
of At the request of learned vice counsel for the petitioner, list after three weeks.
rt Jyotsna Rewal Dua Judge 27th April, 2026 (Rohit) ::: Downloaded on - 02/05/2026 09:57:46 :::CIS