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Supreme Court - Daily Orders

U.O.I vs Manjeet Singh on 17 October, 2014

Bench: M.Y. Eqbal, Shiva Kirti Singh

     ITEM NO.41                             COURT NO.11                 SECTION XVIA

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).
     13732-13733/2014

     (Arising out of impugned final judgment and order dated 22/05/2012
     in LPA(SW) No. 157/2009,22/05/2012 in CMA No. 211/2009 passed by
     the High Court Of J & K At Jammu)

     U.O.I & ORS                                                        Petitioner(s)
                                                   VERSUS

     MANJEET SINGH                                                      Respondent(s)

     (with interim relief and office report)

     Date : 17/10/2014 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)
                                      Mr.   P.S. Patwalia, ASG
                                      Mr.   R. Balasubramanium, Adv.
                                      Ms.   Kiran Bhardwaj, Adv.
                                      Mr.   B. V. Balaram Das,Adv.
     For Respondent(s)
                                      Mr.   Vivek Chib, Adv.
                                      Ms.   Ruchira Goel, Adv.
                                      Mr.   Asit Ahmed, Adv.
                                      Mr.   Gautam Narayan,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Service is complete. List after four weeks on a non miscellaneous day.





                      (Sukhbir Paul Kaur)                         (Sneh Lata Sharma)
                         Court Master                                Court Master
Signature Not Verified

Digitally signed by
Sukhbir Paul Kaur
Date: 2014.10.18
11:30:29 IST
Reason: