Supreme Court - Daily Orders
U.O.I vs Manjeet Singh on 17 October, 2014
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.41 COURT NO.11 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
13732-13733/2014
(Arising out of impugned final judgment and order dated 22/05/2012
in LPA(SW) No. 157/2009,22/05/2012 in CMA No. 211/2009 passed by
the High Court Of J & K At Jammu)
U.O.I & ORS Petitioner(s)
VERSUS
MANJEET SINGH Respondent(s)
(with interim relief and office report)
Date : 17/10/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. P.S. Patwalia, ASG
Mr. R. Balasubramanium, Adv.
Ms. Kiran Bhardwaj, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Mr. Vivek Chib, Adv.
Ms. Ruchira Goel, Adv.
Mr. Asit Ahmed, Adv.
Mr. Gautam Narayan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. List after four weeks on a non miscellaneous day.
(Sukhbir Paul Kaur) (Sneh Lata Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.10.18
11:30:29 IST
Reason: