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State of Rajasthan - Section

Section 7 in Rajasthan River Basin and Water Resources Planning Rules, 2015

7. Terms and Conditions of Service and Remuneration of Chairperson and nominated Members of the Authority.

- The terms and conditions of the service, including remuneration and allowances, of the Chairperson and Nominated Members of the Authority specified at clause (xiii) and (xiv) of sub-Section (3) of Section 5 of the Act shall be such as may be decided by State Government, from time to time.