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Madhya Pradesh High Court

Smt. Hira Bai vs The State Of Madhya Pradesh on 13 August, 2019

Author: Sujoy Paul

Bench: Sujoy Paul

1 WP-29810-2018 The High Court Of Madhya Pradesh WP-29810-2018 (SMT. HIRA BAI Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 13-08-2019 None for the petitioner. Adjourned for four weeks.

(SUJOY PAUL) JUDGE Biswal Digitally signed by SHIBA NARAYAN BISWAL Date: 14/08/2019 11:34:22