Madhya Pradesh High Court
Smt. Hira Bai vs The State Of Madhya Pradesh on 13 August, 2019
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-29810-2018 The High Court Of Madhya Pradesh WP-29810-2018 (SMT. HIRA BAI Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 13-08-2019 None for the petitioner. Adjourned for four weeks.
(SUJOY PAUL) JUDGE Biswal Digitally signed by SHIBA NARAYAN BISWAL Date: 14/08/2019 11:34:22