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[Cites 0, Cited by 0] [Section 355(k)] [Section 355] [Entire Act]

Union of India - Subsection

Section 355(k)(iv) in The Income Tax Act, 2025

(iv)which has been transferred to any other specified person within twelve months from the end of the month in which the dissolution takes place in respect of a case specified in section 352(4) (Table: Sl. No. 9);