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[Cites 0, Cited by 0] [Section 72] [Entire Act]

NCT Delhi - Subsection

Section 72(a) in The Delhi Lands Reforms Act, 1954

(a)the land was held by Bhumidhar and his interest in such land is extinguished under [clause (a) or clause (c) of] [Substituted by Delhi Act 16 of 1956, section 14 for "clause (a) of"] section 67, or