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Union of India - Section

Section 14 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

14. Results of the examinations.

(1)The result of each candidate who has qualified in the examination would be forwarded him/her as soon as possible after publication of the result.
(2)No request for revaluation or re-scrutiny of any paper would be entertained.