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State of Odisha - Section

Section 44 in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

44. Visitor's Book.

- A Visitor's Book shall be maintained in which the persons visiting the home shall record the dates of their visits with remarks or suggestions, which they may think proper. The Officer-in-charge shall forward a copy of every such entry to the designated authority with such for the local authority with such remarks as he may desire to offer in explanation or otherwise and thereon the designated authority shall issue such orders as may be deemed necessary.