Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(iii) in The West Bengal Motor Vehicles Rules, 1989 (iii)as soon as he is hired, and not before, without fail or neglect, shall set the fare-meter in motion, and upon the termination of the hiring, shall immediately stop the same :
