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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1)(b) in Gujarat Court of Wards Act, 1963

(b)where the order is that of a Collector, to the [State Government] [These words were substituted for the words 'Commissioner', by Gujarat 15 of 1964, Section 4 Schedule], or where any such officer or Board has jurisdiction, to such Officer or Board; and