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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Nurses And Midwives Act, 1926

(2)The members of the Council other than members ex-officio shall hold office for a term of three years -"except members nominated under the proviso to sub-section (1) who shall hold office till the expiry of one year from the commencement of this Act."