Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 546] [Entire Act] Bengal Presidency - Subsection Section 546(d) in Police Regulations, Bengal , 1943 (d)Riots attended with murder shall be shown under the head of "Riots" and not of "Murder". Similarly, dacoities attended with murder shall be shown under the head "Dacoity" and not "Murder".
