Section 300(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

[Cites 0, Cited by 0] [Section 300(1)] [Section 300] [Entire Act]

State of Tamilnadu - Subsection

Section 300(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)to open and construct such passages, not exceeding 3.5 metres in width between the buildings or huts, and to provide such surface drains and latrines for the use of the tenants of the hutting ground, as the Commissioner may think necessary; and

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State of Tamilnadu - Subsection

Section 300(1)(a) in The Coimbatore City Municipal Corporation Act, 1981