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Principal Commissioner Of Income Tax 2 vs M/S L And T Ltd on 22 November, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.32                                COURT NO.6                 SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.17479/2019

     (Arising out of impugned final judgment and order dated 11-01-2019
     in ITA No.1357/2016 passed by the High Court Of Judicature At
     Bombay)

     PRINCIPAL COMMISSIONER OF INCOME TAX 2                                Petitioner(s)

                                                      VERSUS

     M/s. L&T LTD.                                                         Respondent(s)

     (FOR ADMISSION and I.R.; IA No.101705/2019 - FOR CONDONATION OF
     DELAY IN FILING; and, IA No.101706/2019 - FOR EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 22-11-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr. ANS Nadkarni, ASG
                                          Ms. Nisha Bagchi, Adv.
                                          Ms. Niranjana Singh, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr. Jehangir D. Mistri, Sr. Adv.
                                          Mr. Madhur Agrawal, Adv.
                                          Mr. Rustom B. Hathikhanawala, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for both sides.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

                          (MUKESH NASA)                                  (SUMAN JAIN)
                          COURT MASTER                                  BRANCH OFFICER