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Himachal Pradesh High Court

Oic Ltd. vs . Ram Pyari Gupta Through L.Rs. And ... on 17 October, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

OIC Ltd. Vs. Ram Pyari Gupta through L.Rs. and others .

FAO No. 234 of 2014 17.10.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for the appellant.

Mr. J.D. Thakur, Advocate for respondent No. 5.

As per report of the Registry, notice issued to respondent No. 1(b) is still awaited. Be awaited for a further period of two weeks. List thereafter.

                                 r                             (Ajay Mohan Goel)

                                                                    Judge
              October 17, 2022
                 (narender)








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